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Property Sale TaxationClear topic ×

3 articles

ITAT Orders Reassessment of STCG on Property Sale

Court News

ITAT Orders Reassessment of STCG on Property Sale

7 Mar 2026Read article ↗

Selling Ancestral Property: Why April 1, 2001, Fair Value Matters for Capital Gains

Court News

Selling Ancestral Property: Why April 1, 2001, Fair Value Matters for Capital Gains

6 Feb 2026Read article ↗

ITAT Pune Remands ₹75.33 Lakh Addition: Stamp Duty vs Ready Reckoner Value Confusion in Property Sale

Court News

ITAT Pune Remands ₹75.33 Lakh Addition: Stamp Duty vs Ready Reckoner Value Confusion in Property Sale

4 Dec 2025Read article ↗