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2 articles

Anil Kak v. Sharada Raje: Supreme Court Rejects Incomplete Will of Holkar Maharani

Key Wills Judgement

Anil Kak v. Sharada Raje: Supreme Court Rejects Incomplete Will of Holkar Maharani

5 Apr 2026Read article ↗

Niranjan Umeshchandra Joshi v. Mrudula Jyoti Rao and Others: Supreme Court Denies Probate of ICU Will

Key Wills Judgement

Niranjan Umeshchandra Joshi v. Mrudula Jyoti Rao and Others: Supreme Court Denies Probate of ICU Will

30 Mar 2026Read article ↗