Court News
Case Quashed, but Name Still Online? Uttarakhand High Court Orders eCourts to Mask Software Professional’s Name and Lays Down Masking Rules
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Court News
Adultery Plea Against Wife’s Maintenance Must Be Examined at the Threshold, Says Supreme Court — and Flags Unregulated Private Detectives (Himanshu Chordia v. State of Rajasthan)
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Landmark Judgements
DNA Is Not a Default: Supreme Court Reaffirms the Legitimacy Presumption, Allows Paternity Tests Only on “Eminent Need”
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Court News
Aadhaar Data for a Murder Probe: Kerala High Court Orders UIDAI to Match Suspects' Fingerprints
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Court News
Police Can't Seek a YouTuber's Pre-Incident Data From X Without Safeguards: Supreme Court Makes His Arrest Protection Absolute
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Court News
Madras High Court: Private Chats Admissible in Child Custody Cases
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Court News
Kerala High Court Scrutinizes Aadhaar Mandate for Digi Yatra Registration
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Court News
Supreme Court Rules Privacy Cannot Shield Infidelity in Adultery Cases
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Court News
Supreme Court's Landmark Ruling on Digital Intimidation and Women's Rights
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Court News
AI in Employment: Balancing Innovation with Worker Rights
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