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Pedestrian RightsClear topic ×

2 articles

The Right to Walk Is Fundamental: Supreme Court Puts Pedestrians First and Makes Safe Footpaths an Enforceable Duty

Landmark Judgements

The Right to Walk Is Fundamental: Supreme Court Puts Pedestrians First and Makes Safe Footpaths an Enforceable Duty

31 Oct 2026Read article ↗

Supreme Court Declares Right to Walk a Fundamental Right in India

Court News

Supreme Court Declares Right to Walk a Fundamental Right in India

23 Jun 2026Read article ↗