THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Passport Law IndiaClear topic ×

3 articles

Bombay HC: Pending Case No Ground for Passport Denial

Court News

Bombay HC: Pending Case No Ground for Passport Denial

5 May 2026Read article ↗

Telangana High Court: Passport Cannot Be Reissued Without Trial Court NOC in Pending Criminal Cases

Key Wills Judgement

Telangana High Court: Passport Cannot Be Reissued Without Trial Court NOC in Pending Criminal Cases

1 Apr 2026Read article ↗

Passport Rules India 2026: Birth Certificate Now Mandatory for Date of Birth Proof

Court News

Passport Rules India 2026: Birth Certificate Now Mandatory for Date of Birth Proof

12 Mar 2026Read article ↗