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Passport Act 1967Clear topic ×

3 articles

Bombay HC: Pending Case No Ground for Passport Denial

Court News

Bombay HC: Pending Case No Ground for Passport Denial

5 May 2026Read article ↗

Madras High Court Rules Passport Renewal Requires Court Permission if Criminal Case Pending

Court News

Madras High Court Rules Passport Renewal Requires Court Permission if Criminal Case Pending

13 Feb 2026Read article ↗

Punjab & Haryana High Court: Passport Deposit Not a Routine Bail Condition

Court News

Punjab & Haryana High Court: Passport Deposit Not a Routine Bail Condition

2 Jan 2026Read article ↗