THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

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2 articles

SEBI Bars Zee Promoters for Unauthorized Asset Pledge

Court News

SEBI Bars Zee Promoters for Unauthorized Asset Pledge

2 Aug 2026Read article ↗

CourtKutchehry Special Story: Sebi bans finfluencer Avadhut Sathe: The laws that prohibit unregistered advisory and what influencers must do now

Court News

CourtKutchehry Special Story: Sebi bans finfluencer Avadhut Sathe: The laws that prohibit unregistered advisory and what influencers must do now

6 Dec 2025Read article ↗