Court News
NHAI Valued Converted Residential Land as ‘Dry Land’: Karnataka High Court Upholds Higher Compensation for NH-169 Widening Near Mangaluru
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Legal insights, case analysis and research craft.
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11 articles
Landmark Judgements
Equal Compensation on Every Highway: Solatium and Interest for NH Act Acquisitions Settled
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Court News
Highway Land Acquisition: Supreme Court Says the Award Date Decides Whether 1894 or 2013 Act Solatium Applies
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Court News
Delhi High Court Upholds Public Interest Over Toll Collector's Claims
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Court News
NHAI's ₹1,202 Crore Victory: A New Precedent in Indian Infrastructure Contracts
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Court News
Supreme Court Bars Use of Residential Sale Deeds for Industrial Land Compensation
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Court News
No NOC or Fitness Renewal Without Clearing Toll Dues: Centre Tightens Motor Vehicle Rules
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Court News
NHAI Ends Post-Activation KYV for FASTags: Big Relief for Indian Motorists
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Court News
Supreme Court Pushes for Removal of Delhi Border Toll Plazas to Combat Air Pollution Crisis
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Court News
Allahabad High Court: No Return of Land Acquired Under National Highways Act, Compensation Must Be Expedited
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Court News
Supreme Court Orders Stray Dogs to Be Shifted to Shelters, Directs NHAI to Remove Cattle from Highways
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