Court News
Factories Ran With State Board Consents but No Prior EC: Supreme Court Sets Aside NGT Closure of Formaldehyde Units, Orders EC Decision in a Month
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THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
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10 articles
Court News
Coal and Cement Dust at Railway Sidings: NGT Calls Railways’ Stand on Transport Workers’ Health Check-Ups ‘Absurd’, Orders Pollution Controls Across West Bengal
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Court News
Village Sewage Diverted Onto a Landowner’s Plot and a School Playground: NGT Gives Panchayat Three Months, Says Owners Can Recover Damages
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Polluter Pays Needs Proof of Pollution: Supreme Court Sets Aside NGT Order Over Yamuna Floodplain Festival
Court News
Polluter Pays Needs Proof of Pollution: Supreme Court Sets Aside NGT Order Over Yamuna Floodplain Festival
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Landmark Judgements
Polluter Pays — But Only the Polluter: NGT's World Culture Festival Liability Set Aside, ₹5 Crore to Be Refunded
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Court News
Supreme Court Eases Land Requirements for Bio-Medical Waste Projects
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Court News
Supreme Court Eases Land Possession Rules for Bio-Medical Waste Projects
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Court News
Justice for the Planet: Environmental Law & Climate Litigation in India
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Court News
Climate Change Litigation: Expanding Environmental Rights in India
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Court News
Green Justice Rising: Why Environmental Lawyers Are Shaping India’s Future
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