Court News
Child's Welfare Comes Before Mechanical Execution: Supreme Court on Enforcing Custody Terms in a Mutual Consent Divorce Decree
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Mutual Consent DivorceClear topic ×
8 articles
Court News
No Backing Out of a Mediated Divorce Settlement Without Fraud or Force: Supreme Court Dissolves Marriage Under Article 142
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Court News
Understanding Custody Waivers in Indian Mutual Consent Divorces
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Court News
SC Bars Withdrawal of Consent After Settlement in Mutual Divorce
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Court News
Delhi High Court Allows Early Mutual Divorce, Says Non-Consummated Marriage Causes Exceptional Hardship
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Court News
Delhi High Court: Marriage Registration Not a Bar to Mutual Divorce Before One Year
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Court News
Gujarat High Court: Family Court Must Enforce Consent Divorce Decrees Including Property Terms
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Court News
Delhi High Court Rules One-Year Separation Not Mandatory for Mutual Consent Divorce
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