Court News
Not a Legal Guardian by Right, but Court Can Appoint Her: Orissa High Court Lets Muslim Mother Sell Minor Daughter’s Property Share With Safeguards
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6 articles
Court News
After Shah Bano: How Danial Latifi Secured a Divorced Muslim Woman’s Right to a Fair Provision Beyond Iddat
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Court News
Khula Needs No Husband’s Consent: Kerala High Court Says Family Court Need Not Hold a Detailed Inquiry
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Court News
Inheritance Rights of Adopted Children in India
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Court News
Supreme Court: Succession to Sajjadanashin Governed by Custom and Nomination, Not Lineal Inheritance
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Court News
Is a Hiba Valid for Unborn Grandchildren? Legal Experts Explain Muslim Gift Law in India
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