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3 articles

Supreme Court Declines Plea to Remove Stray Dogs: Balancing Safety and Animal Rights

Court News

Supreme Court Declines Plea to Remove Stray Dogs: Balancing Safety and Animal Rights

20 May 2026Read article ↗

Supreme Court Clarifies: NGT Cannot Decide Building Plan Violations

Court News

Supreme Court Clarifies: NGT Cannot Decide Building Plan Violations

23 Jan 2026Read article ↗

Supreme Court Warns of Heavy Compensation in Dog-Bite Cases, Liability for Stray Dog Feeders

Court News

Supreme Court Warns of Heavy Compensation in Dog-Bite Cases, Liability for Stray Dog Feeders

15 Jan 2026Read article ↗