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Minority Rights IndiaClear topic ×

2 articles

Supreme Court Questions Centre and UP Government Over 87-Year Delay in Framing Shariat Act Rules

Court News

Supreme Court Questions Centre and UP Government Over 87-Year Delay in Framing Shariat Act Rules

21 Feb 2026Read article ↗

Allahabad High Court Says Unrecognised Madrasas Cannot Be Shut, Only Denied Grants

Court News

Allahabad High Court Says Unrecognised Madrasas Cannot Be Shut, Only Denied Grants

21 Jan 2026Read article ↗