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2 articles

Minority School Need Not Seek Approval to Terminate, But Suspension Lapses Without It: Delhi High Court

Court News

Minority School Need Not Seek Approval to Terminate, But Suspension Lapses Without It: Delhi High Court

17 Oct 2026Read article ↗

Supreme Court Rules: No Writ Petition Against Its Own Judgments, Imposes ₹1 Lakh Cost

Court News

Supreme Court Rules: No Writ Petition Against Its Own Judgments, Imposes ₹1 Lakh Cost

20 Jan 2026Read article ↗