Court News
Comatose Accident Victim’s MACT Compensation Raised From ₹1.52 Crore to ₹4.26 Crore: Delhi High Court on Mediclaim, Attendant Wages and Income
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5 articles
Court News
Mediclaim Can’t Be Cut From MACT Award: P&H HC Raises Injured Schoolboy’s Compensation to ₹36.14 Lakh
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Court News
Mediclaim Money Cannot Be Deducted From Motor Accident Compensation, Supreme Court Settles the Debate
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Court News
Can Health Insurance Reject a Claim Without Hospitalisation? Karnataka HC's 2026 Judgment Explained
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Court News
Supreme Court Ruling: Mediclaim Cannot Reduce Motor Accident Compensation
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