THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Marriage RegistrationClear topic ×

2 articles

Gujarat High Court: Marriage Certificate Alone Insufficient Without Hindu Rituals

Court News

Gujarat High Court: Marriage Certificate Alone Insufficient Without Hindu Rituals

1 Jul 2026Read article ↗

Delhi High Court: Marriage Registration Not a Bar to Mutual Divorce Before One Year

Court News

Delhi High Court: Marriage Registration Not a Bar to Mutual Divorce Before One Year

31 Jan 2026Read article ↗