THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Marriage Law IndiaClear topic ×

2 articles

J&K High Court: No Monthly Maintenance for Wife Living Separately by Consent

Court News

J&K High Court: No Monthly Maintenance for Wife Living Separately by Consent

18 Mar 2026Read article ↗

J&K High Court: Private Agreement Cannot End Marriage, But Can Prove Separation

Court News

J&K High Court: Private Agreement Cannot End Marriage, But Can Prove Separation

12 Mar 2026Read article ↗