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Mandatory Injunction CaseClear topic ×

2 articles

Gowri v. Shanthi & Anr.: Supreme Court Upholds Settlement Deed Ownership

Court News

Gowri v. Shanthi & Anr.: Supreme Court Upholds Settlement Deed Ownership

23 Mar 2026Read article ↗

Supreme Court Clarifies Limitation Period: Mandatory Injunction Must Be Executed Within 3 Years of Decree If No Performance Date Fixed

Court News

Supreme Court Clarifies Limitation Period: Mandatory Injunction Must Be Executed Within 3 Years of Decree If No Performance Date Fixed

21 Feb 2026Read article ↗