THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Maintenance TribunalClear topic ×

3 articles

Supreme Court Upholds Eviction Under Senior Citizens Act: “Let Father Live in Peace”

Court News

Supreme Court Upholds Eviction Under Senior Citizens Act: “Let Father Live in Peace”

7 Jun 2026Read article ↗

Matru Devo Bhava: HC Upholds Mother’s Right to Family Home

Court News

Matru Devo Bhava: HC Upholds Mother’s Right to Family Home

24 May 2026Read article ↗

Delhi HC: Senior Citizens’ Right to Peace Prevails Over Shared Household Claims

Court News

Delhi HC: Senior Citizens’ Right to Peace Prevails Over Shared Household Claims

13 May 2026Read article ↗