THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Madras High Court judgmentClear topic ×

3 articles

Madras High Court: Mere Mention of ‘Waqf’ in Title Deed Does Not Create Public Waqf

Court News

Madras High Court: Mere Mention of ‘Waqf’ in Title Deed Does Not Create Public Waqf

9 Mar 2026Read article ↗

Madras HC Orders Action Against Collector in Govt Land Case

Court News

Madras HC Orders Action Against Collector in Govt Land Case

8 Mar 2026Read article ↗

Madras High Court Orders Eviction of SASTRA University from 31.37 Acres of Government Land in Thanjavur

Court News

Madras High Court Orders Eviction of SASTRA University from 31.37 Acres of Government Land in Thanjavur

11 Jan 2026Read article ↗