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Court News

Supreme Court Restricts Suo Motu Sentence Enhancements in Landmark Ruling

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Delhi High Court Limits Victim's Right to Second Appeal Under Section 372 CrPC

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Navigating Legal Norms: School Headscarf and Uniform Policies in India

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Supreme Court Clarifies FIR Registration Despite Magistrate Rejection

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Supreme Court Bars Criminalization of Commercial Disputes in Landmark Ruling

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Supreme Court's Landmark Ruling on AI Fabrications in Indian Judiciary

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Supreme Court of India Bans AI 'Hallucinations' in Legal Proceedings

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Bombay High Court Extends Cheque Bounce Guidelines to Appeals

Supreme Court Protects Workers: Cooperative Society Appointments Upheld

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Supreme Court Reevaluates Third Judge's Powers Under Section 392 CrPC

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Law Must Fit the Family, Not the File

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Supreme Court Quashes Rape Case Based on False Promise of Marriage