Court News
Supreme Court Clarifies DRT Powers Over Civil Procedure in Debt Recovery
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19 articles
Court News
Supreme Court's Landmark Ruling on Conscious Possession Under the Arms Act
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Court News
Karnataka High Court Clarifies Joint Family Property Rules
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Court News
Karnataka HC Caps Default Jail Term in Cheque Bounce Cases
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Court News
Supreme Court Upholds IBC Timelines Over Procedural Loopholes
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Court News
Kerala High Court Clarifies Section 263: Tribunal Cannot Add New Grounds Beyond Commissioner’s Order
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Court News
Delhi High Court: Directors of Fake GST Firms Liable for Penalty Under Section 122(1A)
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Court News
Delhi High Court: Banks Cannot Charge Customers for Fraudulent Transactions Reported in Time
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Court News
Delhi High Court: DRTs Cannot Cancel Registered Sale Deeds Under SARFAESI Act, Civil Courts Retain Jurisdiction
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Court News
Delhi High Court Ends 38-Year-Old Will Dispute, Upholds Validity of Testamentary Document
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Court News
Madras High Court Declares Hostels Are Residential Properties, Not Commercial: No Higher Tax or Tariff Allowed
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Court News
Paying Tax on Income Does Not Protect Benami Property Deals from Legal Action
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