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2 articles

Supreme Court Slams ‘Acting DGP’ Culture, Empowers UPSC to Seek Court’s Intervention on Delayed Appointments

Court News

Supreme Court Slams ‘Acting DGP’ Culture, Empowers UPSC to Seek Court’s Intervention on Delayed Appointments

7 Feb 2026Read article ↗

Madhya Pradesh High Court Orders Disciplinary Action Against Police Officer for Shielding Accused

Court News

Madhya Pradesh High Court Orders Disciplinary Action Against Police Officer for Shielding Accused

3 Feb 2026Read article ↗