Court News
Punjab & Haryana High Court: Army Officer Fit at Enrolment, Later Disability Entitles Him to Pension
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9 articles
Court News
Delhi High Court: Child’s Security Comes First, Parents’ Visitation Rights Can Be Curtailed
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Court News
Gauhati High Court Clarifies Suicide Abetment Cognizance in POCSO-Linked Cases
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Himachal Pradesh High Court Upholds Five-Year Term Rule for Panchayati Raj Elections
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Kerala High Court: Public Servants Must Be Heard Before Sanction in Corruption Cases
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Gujarat High Court: Motor Accident Compensation Is Relief, Not Jackpot
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Court News
Supreme Court Slams ‘Disgusting’ Conduct of MP Judge in Train Misconduct Case
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Court News
Supreme Court Clarifies Equal Pay Rule: Contractual Workers Not Equal to Regular Staff
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Court News
Supreme Court Quashes Attempt-to-Murder Case to Save Marriage, Accepts Husband’s Undertaking
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