Court News
MP High Court: Waqf Land Expansion Needs Full Board Approval
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Land DisputeClear topic ×
6 articles
Court News
Lawful Lessees Retain Rights Despite Roshni Act’s Fall, Rules J&K High Court
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Court News
Supreme Court Rules: Property Register Entry Not Proof of Ownership
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Court News
Delhi Race Club Faces Eviction: Lease Dispute Over 53 Acres Intensifies
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Court News
Allahabad High Court Slams Land Authority for Illegal Removal of Owner’s Name and Demolition
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Court News
Supreme Court: Any Citizen Can File FIR, Upholds Gram Pradhan’s Complaint in Land Dispute
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