THE COURTKUTCHEHRY BLOG

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LGBTQ rights IndiaClear topic ×

2 articles

Lok Sabha Introduces Transgender Rights Amendment Bill: Self-Identification Clause May Be Removed

Court News

Lok Sabha Introduces Transgender Rights Amendment Bill: Self-Identification Clause May Be Removed

16 Mar 2026Read article ↗

Supreme Court Told: Blood Donation Ban on LGBTQ+ and Sex Workers Retained

Court News

Supreme Court Told: Blood Donation Ban on LGBTQ+ and Sex Workers Retained

15 Mar 2026Read article ↗