Court News
Fox Mandal & Co Moves Supreme Court in ₹3.9 Crore Service Tax Case
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Justice Alok AradheClear topic ×
4 articles
Court News
Supreme Court Flags Trial Court for Citing AI-Generated Fake Judgments, Calls It Judicial Misconduct
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Court News
Supreme Court Slams ‘Consider Jurisprudence’: Relief Must Be Granted Without Endless Remands
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Court News
Supreme Court: District Cricket Associations Must Voluntarily Adopt Good Governance, Not Bound by BCCI Constitution
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