Court News
Probationer Judge’s Discharge Upheld: Telangana High Court Says Conduct in Training Bears on Suitability, Later Acquittal Does Not Undo It
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Court News
‘Cut, Copy and Paste’ Remarks Wiped Out: Supreme Court Says High Courts Cannot Condemn a Trial Judge for Typos Without Hearing Her First
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Court News
No ACRs Because You Were Wrongly Thrown Out? Supreme Court Grants Judicial Officer Selection and Super Time Scale
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Court News
Supreme Court Bars Registrar General from Initiating Disciplinary Action Against Judges
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Court News
Supreme Court Clarifies: Judicial Officers Appointed Before May 20 Exempt from 3-Year Bar Practice Rule
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