Court News
Special Courts Under Strain: Supreme Court Sounds Alarm
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Judicial DelayClear topic ×
5 articles
Court News
Supreme Court Upholds Conviction in Foreign Watch Smuggling Case, Reduces Sentence to Time Already Served
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Court News
Allahabad High Court: 13-Year Delay in Summary Trial Is Gross Abuse of Process
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Court News
Delhi High Court Slams Trial Judge for Five-Month Delay in Verdict, Orders Immediate Pronouncement
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Court News
Supreme Court Slams Jharkhand High Court for Two-Year Delay in Delivering Reserved Judgment
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