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2 articles

Vodafone Idea’s ₹50,000 Crore Lifeline Required AGR Dispute Closes: Who Will Step In?

Court News

Vodafone Idea’s ₹50,000 Crore Lifeline Required AGR Dispute Closes: Who Will Step In?

5 May 2026Read article ↗

Vodafone Idea Revival: AGR Dues Resolution Sparks Fresh Investments in India’s Telecom Sector

Court News

Vodafone Idea Revival: AGR Dues Resolution Sparks Fresh Investments in India’s Telecom Sector

11 Feb 2026Read article ↗