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3 articles

Telangana High Court Quashes ‘Psychic Disorder’ Label: Trial Court Rebuked for Stigmatic Order

Court News

Telangana High Court Quashes ‘Psychic Disorder’ Label: Trial Court Rebuked for Stigmatic Order

7 May 2026Read article ↗

Mumbai Court Orders Takedown of CarryMinati’s Abusive Videos Against Karan Johar

Court News

Mumbai Court Orders Takedown of CarryMinati’s Abusive Videos Against Karan Johar

12 Feb 2026Read article ↗

Supreme Court Grants Interim Relief Against Karnataka High Court Order, Clarifies Principles of Fairness

Court News

Supreme Court Grants Interim Relief Against Karnataka High Court Order, Clarifies Principles of Fairness

10 Jan 2026Read article ↗