Court News
Madras HC: Scheduled Offence Trial Must Shift to PMLA Special Court
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Court News
Delhi High Court Summons EOW Officer from Gurugram Over Threats to Litigant
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Court News
Delhi High Court Quashes Attempt-to-Murder Case, Calls Mother–Child Bond Sacrosanct
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Court News
Supreme Court Upholds Hereditary Pujari Rights in Karnataka’s Amogasidda Temple Dispute
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Court News
Punjab & Haryana High Court Acquits Gurmeet Ram Rahim in Journalist Murder Case
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Court News
Supreme Court Clarifies Driving Licence Renewal: No Retrospective Validity After Expiry
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Court News
Supreme Court Bars High Courts from Granting Pre-Arrest Bail While Refusing to Quash FIRs
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Court News
Delhi High Court: ED Can Summon Women Under FEMA, CrPC Protection Not Applicable
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Court News
Calcutta High Court: Written Statements Beyond 120 Days Not Allowed; Postal Service at Registered Office Valid Under CPC
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Court News
Supreme Court Enhances Compensation for 77% Disabled Accident Victim, Recognizes Loss of Marriage Prospects
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