Court News
Karnataka High Court Upholds Marital Equality, Rejects Conjugal Coercion
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Indian Family LawClear topic ×
10 articles
Court News
Matru Devo Bhava: HC Upholds Mother’s Right to Family Home
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Court News
Allahabad High Court Rules: No Guardian Needed for Hindu Minor’s Share in Joint Family Property
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Court News
Bombay High Court: Divorce Cannot Be Granted Solely on WhatsApp Chats
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Court News
Supreme Court: Husband Must Maintain Ex-Wife Even If She Is Educated or Supported by Parents
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Court News
Jharkhand High Court: Employment-Related Separation Not Desertion, Husband’s Divorce Plea Dismissed
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Court News
Mother Cannot Be Accused of Kidnapping Her Own Child, Rules Punjab & Haryana High Court
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Court News
Punjab & Haryana High Court Rules: Habeas Corpus Not Meant for Child Custody Battles
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Court News
Karnataka High Court Says Married Sisters Can Claim Motor Accident Compensation as Dependents
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Court News
Delhi High Court Orders Widow to Pay ₹20,000 Monthly Support to Father in Law After Getting Job on Compassionate Grounds
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