Court News
Cheque Bounce Liability Dies with Drawer: Calcutta HC Clears Heir
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Indian Criminal LawClear topic ×
9 articles
Court News
Default Bail Reinforced: SC Strikes Down Mechanical Extension of Chargesheet Time
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Court News
Delhi High Court: Summoning Orders in Cheque Bounce Cases Must Show Judicial Application of Mind
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Court News
Supreme Court: Accused on Bail Need Not Appear in Every Criminal Appeal Hearing
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Court News
J&K High Court: CrPC Timelines Ensure Speedy Justice for Victims, Not Automatic Bail for Accused
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Court News
Orissa High Court: NBW Cannot Be Issued Before Scheduled Appearance, Calls It Affront to Liberty
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Court News
Allahabad High Court Questions Trial Judge Over Summons Under Non-Existent SC/ST Act Provision
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Court News
Bombay High Court Rules: Stopping Stray Dog Feeding in Non-Designated Areas Not Wrongful Restraint
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Court News
Orissa High Court: Indians Can Be Prosecuted in India for Crimes Committed Abroad
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