Court News
ITAT Orders Reassessment of STCG on Property Sale
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Income Tax LitigationClear topic ×
8 articles
Court News
Karnataka High Court Quashes CPC Order Invalidating ITR Over ₹10 Crore Receipts
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Court News
Supreme Court Rejects Revenue’s Challenge Against HP Financial Services, Finds No Grounds to Interfere
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Court News
ITAT Mumbai Grants Rs 83 Lakh Capital Gains Tax Relief, Flags Jurisdiction Error by Tax Officer
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Court News
Delhi High Court Quashes ₹50 Crore Tax Reassessment Against MakeMyTrip Over Vague Section 148A Notices
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Court News
Delhi High Court: 20% Pre-Deposit Not Mandatory for Stay of Tax Demand, AO Must Use Discretion
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Court News
Patna High Court Rules: Taxpayer Not Required to Prove “Source of Source” Under Section 68
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Court News
Kerala High Court Clarifies Section 263: Tribunal Cannot Add New Grounds Beyond Commissioner’s Order
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