Court News
Benami Property Law 2024: How Crackdowns Affect Owners
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Income Tax DepartmentClear topic ×
20 articles
Court News
Income Tax Dept Targets Legacy Appeals in Aggressive Cleanup Drive
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Court News
India Scraps Forms 15G and 15H: New Unified Form 121 to Simplify Tax Declarations
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Court News
Supreme Court Orders Regularization of Income Tax Casual Workers
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Court News
Supreme Court Rejects Income Tax Department’s Plea Against Adani Power, Calls It ‘Stamp-Seeking’ Litigation
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Court News
Supreme Court Ends Nestlé India’s ₹101 Crore Tax Dispute, Clarifies Licensing Fee Deductions
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Court News
Delhi High Court Rules PM CARES Fund Has Right to Privacy Under RTI Act
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Court News
Madras High Court Quashes 11-Year-Old Tax Case: Time Limit Under Section 153(2A) Expired
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Court News
Delhi High Court: Draft Income Tax Assessment Issued Post-Amalgamation Invalid, Fresh Action Allowed Against SMS India
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Court News
Lavish Dubai Wedding and Luxury Cars: How Social Media Stars Land in Tax Trouble
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Court News
Income Tax Department Warns Taxpayers: Beware of Fake Emails and SMS Scams
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Court News
COURTKAUTCEHRY SPECIAL STORY Manufactured Spending Under Tax Lens: Why Credit Card Reward Hacks Can Cost You in India
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