Court News
ITAT Pune Rules in Favor of Taxpayer: Rs 91.45 Lakh Capital Gains Deduction Restored
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Income Tax Appellate TribunalClear topic ×
14 articles
Court News
ITAT Rules Indian Resident Pensioner of UK Eligible for Foreign Tax Credit
Read article ↗
Court News
ITAT Mumbai Rules: Gift from Mother’s FD Maturity Cannot Be Treated as Unexplained Investment Under Section 69
Read article ↗
Court News
ITAT Rules: Long-Term Capital Gains from Share Sale Cannot Be Treated as Unexplained Income Under Section 68
Read article ↗
Court News
Fruit Dealer Wins Landmark Tax Case in ITAT Bangalore
Read article ↗
Court News
ITAT Delhi Restricts Profit Estimate in Milk Trading Case to 5%, Rejects Arbitrary 20% Addition
Read article ↗
Court News
ITAT Rules: Students Abroad Cannot Be Taxed for Temporary Family Deposits
Read article ↗
Court News
ITAT Ruling: Landlord Wins Relief as Co-Tenants’ Bank Records Prove Rent Payment
Read article ↗
Court News
ITAT Quashes Income Tax Order Against Struck-Off Company, Calls It a Legal Nullity
Read article ↗
Court News
ITAT Mumbai Rules Cash from ₹94 Lakh Property Sale Not Unexplained Income
Read article ↗
Court News
ITAT Mumbai Grants Relief to Vodafone West: Roaming Charges Disallowance Deleted
Read article ↗
Court News
ITAT Delhi Rules in Favor of UAE-Based Taxpayer: No Penalty for Not Filing ITR When TDS Already Deducted
Read article ↗