Court News
India's New Tax Framework: Redefining Unexplained Income Taxation
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Income Tax Act 2025Clear topic ×
15 articles
Court News
Tax Authorities Intensify Scrutiny on Foreign Remittances and Professional Oversight
Read article ↗
Court News
Form 115 Redefines ITAT Appeals Under New Tax Act
Read article ↗
Court News
No PAN, No Tax? File Form 157 Before Flying Abroad
Read article ↗
Court News
NSE IX Global Access App Opens Door for Indians to Invest in US Stocks: Tax Rules You Must Know
Read article ↗
Court News
New Income Tax Draft Rules: No PAN Needed for Property Deals Below ₹20 Lakh from April 1
Read article ↗
Court News
Income Tax Act 2025 Removes One-Time Capital Gains Set-Off: What It Means for Your Tax Bill
Read article ↗
Court News
Budget 2026: Income Tax Exemption on Land Acquisition Compensation Under RFCTLARR Act
Read article ↗
Court News
Union Budget 2026: New Income Tax Act Brings Simplification and Relief for Taxpayers
Read article ↗
Court News
Budget 2026: Tax Holiday for Foreign Firms Using Indian Data Centres, Investment Boom Expected
Read article ↗
Court News
Budget 2026: New Income Tax Act Brings Major Changes in Deductions, Exemptions, and Capital Gains Rules for Taxpayers
Read article ↗
Court News
Smart Tax Move: How Hindu Undivided Family (HUF) Can Legally Double Your Tax-Free Income
Read article ↗