Court News
ITAT Rajkot Shields Landowners from Double Taxation on Land Compensation
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Income Tax ActClear topic ×
133 articles
Court News
Mumbai ITAT Clarifies Penalty Distinctions Under Section 270A
Read article ↗
Court News
Understanding Crypto Taxation: TDS, Section 115BBH, and Compliance
Read article ↗
Court News
How Gen Z and Millennials Are Transforming Tax Compliance in India
Read article ↗
Court News
Allahabad High Court Declares Income Tax Notices to Deceased Void
Read article ↗
Court News
ITAT Kolkata: Valid GST Records and Banking Trails Invalidate Bogus Purchase Claims
Read article ↗
Court News
Decoding India's Crypto Tax Enforcement: Legal Implications and Compliance
Read article ↗
Court News
Supreme Court Upholds Cheque Validity Despite Tax Breaches
Read article ↗
Court News
Supreme Court: Cheque Bounce Convictions Can Be Quashed After Settlement
Read article ↗
Court News
ITAT Delhi Clears the Air: Real Estate Firms Not Shell Entities for Low Early Profits
Read article ↗
Court News
TDS on Property Sales: What Buyers Must Deduct
Read article ↗
Court News
TDS on Property Sales: What Buyers Must Deduct
Read article ↗