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3 articles

Supreme Court Rejects TN Cadre IPS Officer’s Claim for Rajasthan Cadre Vacancy of 2004

Court News

Supreme Court Rejects TN Cadre IPS Officer’s Claim for Rajasthan Cadre Vacancy of 2004

10 Feb 2026Read article ↗

Supreme Court Slams ‘Acting DGP’ Culture, Empowers UPSC to Seek Court’s Intervention on Delayed Appointments

Court News

Supreme Court Slams ‘Acting DGP’ Culture, Empowers UPSC to Seek Court’s Intervention on Delayed Appointments

7 Feb 2026Read article ↗

Supreme Court to Hear Retired IPS Officers’ Plea Against Pension Rule Creating Pay Gap for Pre-2006 Retirees

Court News

Supreme Court to Hear Retired IPS Officers’ Plea Against Pension Rule Creating Pay Gap for Pre-2006 Retirees

30 Nov 2025Read article ↗