Court News
Supreme Court Enforces Mandatory Surrender in Conviction Appeals
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5 articles
Court News
Supreme Court Quashes Rape Case Based on False Promise of Marriage
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Court News
Delhi High Court Denies Bail, Rules Kundali Mismatch Cannot Justify False Promise of Marriage
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Court News
Supreme Court Rules: Married Woman Cannot Claim Rape on False Promise of Marriage
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Court News
Allahabad High Court Acquits Man in Rape Case: Contradictory Testimony and No Proof of Non-Consent
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