THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

IPC Section 375Clear topic ×

2 articles

Delhi HC: De Facto Consent in Teen Relationships Cannot Be Ignored Under POCSO

Court News

Delhi HC: De Facto Consent in Teen Relationships Cannot Be Ignored Under POCSO

22 May 2026Read article ↗

Supreme Court Quashes Rape Case Based on False Promise of Marriage

Court News

Supreme Court Quashes Rape Case Based on False Promise of Marriage

6 May 2026Read article ↗