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3 articles

Bombay High Court Quashes CBI FIRs Against GTL Ltd and GTL Infra in ₹15,000 Crore Bank Fraud Case

Court News

Bombay High Court Quashes CBI FIRs Against GTL Ltd and GTL Infra in ₹15,000 Crore Bank Fraud Case

4 Mar 2026Read article ↗

AI Manipulation of Photos and Videos: How Fake Refund Claims Expose Legal Gaps in India

Court News

AI Manipulation of Photos and Videos: How Fake Refund Claims Expose Legal Gaps in India

19 Jan 2026Read article ↗

Mumbai ₹158 Crore Loan Fraud: What Laws Protect Borrowers and Lenders

Court News

Mumbai ₹158 Crore Loan Fraud: What Laws Protect Borrowers and Lenders

6 Jan 2026Read article ↗