Court News
Supreme Court Orders Employer to Deduct Salary for Wife’s Maintenance
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Hindu Marriage Act 1955Clear topic ×
7 articles
Court News
Delhi Court Rejects Australian ‘Property Settlement’ Order in Shikhar Dhawan Case
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Court News
Rajasthan High Court: Maintenance Default Amounts to Mental Cruelty
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Court News
Gujarat High Court Summons Man Over Hasty Remarriage After Divorce
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Court News
Delhi High Court Allows Early Mutual Divorce, Says Non-Consummated Marriage Causes Exceptional Hardship
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Court News
Delhi High Court Slams Advocate for Misleading Family Court into Granting Divorce in Void Marriage
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Court News
Gujarat High Court: Family Court Must Enforce Consent Divorce Decrees Including Property Terms
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