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Himachal Pradesh CaseClear topic ×

2 articles

Supreme Court: Specific Pleadings on Date and Mode of Dispossession Mandatory in Property Recovery Suits

Court News

Supreme Court: Specific Pleadings on Date and Mode of Dispossession Mandatory in Property Recovery Suits

12 Feb 2026Read article ↗

Supreme Court: Motive Becomes Irrelevant When Dying Declaration Provides Direct Evidence

Court News

Supreme Court: Motive Becomes Irrelevant When Dying Declaration Provides Direct Evidence

18 Jan 2026Read article ↗