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Himachal PradeshClear topic ×

5 articles

30-Year Bhakra-Beas Power Fight Ends: Supreme Court Orders Punjab and Haryana to Give Himachal 13,066 Million Units Over 20 Years

Court News

30-Year Bhakra-Beas Power Fight Ends: Supreme Court Orders Punjab and Haryana to Give Himachal 13,066 Million Units Over 20 Years

7 Nov 2026Read article ↗

PIL by a Losing Bidder’s ‘Alter Ego’? Supreme Court Lets Himachal PMGSY Road Contractor Finish Work at 2024 Rates in Three Months (O.P. Mehta v. Mohinder Kalta)

Court News

PIL by a Losing Bidder’s ‘Alter Ego’? Supreme Court Lets Himachal PMGSY Road Contractor Finish Work at 2024 Rates in Three Months (O.P. Mehta v. Mohinder Kalta)

30 Oct 2026Read article ↗

‘Stage-Managed and Artificial’ Recoveries: Supreme Court Upholds Acquittal in Himachal Double Murder Case, Says Chain of Circumstances Was Incomplete

Court News

‘Stage-Managed and Artificial’ Recoveries: Supreme Court Upholds Acquittal in Himachal Double Murder Case, Says Chain of Circumstances Was Incomplete

29 Oct 2026Read article ↗

Supreme Court Investigates Shimla's Green Belt Violations Amid Ecological Crisis

Court News

Supreme Court Investigates Shimla's Green Belt Violations Amid Ecological Crisis

6 Aug 2026Read article ↗

Himachal HC Orders SIT Probe into Kasol Rave Parties

Court News

Himachal HC Orders SIT Probe into Kasol Rave Parties

1 Jul 2026Read article ↗