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Haryana property lawClear topic ×

3 articles

Haryana Tightens Real Estate Rules: ₹50 Lakh Penalty for Delayed Declarations

Court News

Haryana Tightens Real Estate Rules: ₹50 Lakh Penalty for Delayed Declarations

19 May 2026Read article ↗

Haryana to Mandate Registration of Property Sale Agreements

Court News

Haryana to Mandate Registration of Property Sale Agreements

8 Mar 2026Read article ↗

Haryana Naib Tehsildar Faces Probe Over Ansal Registries Despite Official Ban

Court News

Haryana Naib Tehsildar Faces Probe Over Ansal Registries Despite Official Ban

16 Feb 2026Read article ↗