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3 articles

Adoption in India: The Legal Process

Court News

Adoption in India: The Legal Process

2 May 2026Read article ↗

Chhattisgarh High Court Denies Child Custody to Father Living with Second Wife Without Divorce

Court News

Chhattisgarh High Court Denies Child Custody to Father Living with Second Wife Without Divorce

28 Jan 2026Read article ↗

Delhi High Court Invokes Parens Patriae: Wife Appointed Legal Guardian of Comatose Husband

Court News

Delhi High Court Invokes Parens Patriae: Wife Appointed Legal Guardian of Comatose Husband

4 Jan 2026Read article ↗