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2 articles

Supreme Court Flags Concerns Over Self-Verification of Caste in Census 2027, Asks Centre to Ensure Transparency

Court News

Supreme Court Flags Concerns Over Self-Verification of Caste in Census 2027, Asks Centre to Ensure Transparency

4 Feb 2026Read article ↗

India Regulates AI Cancer Detection Tools: New Norms Ensure Patient Safety and Global Alignment

Court News

India Regulates AI Cancer Detection Tools: New Norms Ensure Patient Safety and Global Alignment

10 Jan 2026Read article ↗