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Gift Deed CancellationClear topic ×

3 articles

Karnataka High Court Cancels Gift Deed, protects 84-Year-Old Father Neglected by Daughters

Court News

Karnataka High Court Cancels Gift Deed, protects 84-Year-Old Father Neglected by Daughters

12 Feb 2026Read article ↗

Chhattisgarh High Court Cancels Gift Deed: Landmark Ruling Protects Senior Citizens’ Right to Care

Court News

Chhattisgarh High Court Cancels Gift Deed: Landmark Ruling Protects Senior Citizens’ Right to Care

30 Jan 2026Read article ↗

Delhi High Court: Senior Citizens Can Cancel Gift Deeds If Children or In-Laws Fail to Provide Care

Court News

Delhi High Court: Senior Citizens Can Cancel Gift Deeds If Children or In-Laws Fail to Provide Care

4 Dec 2025Read article ↗